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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(2) in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004

(2)Constitution of Committee of PECET-AC. - The Association of Colleges shall constituted a Committee of PECET-AC with eminent members and academicians concerned to Physical Education. A member of this committee shall be appointed as Convener of the Committee of PECET-AC to discharge functions as assigned by the Committee of PECET-AC.