Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 15th in The Bihar Government Estates (Khas-Mahal) Manual, 1953 15th. September- 15th January- When the total rent is below Rs. 5, it should be paid in one instalment on or before the 15th January.
