Section 38(11) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000
(11)conditions and mode of appointment and the duties of examining bodies and examiners;[(11-a) procedure and terms and conditions of affiliation and withdrawal of such affiliation, and terms and conditions of fees for affiliation, to colleges or institutes; and] [Inserted by Act No. 18 of 2015, dated 24.4.2015.]
