Jammu & Kashmir High Court - Srinagar Bench
Younis Nabi Naik vs State Of J&K & Ors on 31 July, 2019
Bench: Chief Justice, Rashid Ali Dar
S. No. 34
Suppl. List.
IN THE HIGH COURT OF JAMMU AND KASHMIR AT
SRINAGAR
LPA no. 121/2019
Younis Nabi Naik ....Appellant(s)
Through: Mr. Wajid Haseeb, Advocate
v/s
State of J&K & ors. ...Respondent(s)
Through: Mr. Mir Suhail, AAG
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE RASHID ALI DAR, JUDGE
ORDER
31.07.2019 No time is left to hear this matter.
On request, list on 6th August, 2019.
(RASHID ALI DAR) (GITA MITTAL) JUDGE CHIEF JUSTICE Srinagar 31.07.2019 Yasmeen YASMEEN RASHID 2019.08.01 11:36 I attest to the accuracy and integrity of this document