Securities And Exchange Board Of India - Subsection
Section 9(b) in Securities and Exchange Board of India (Custodian) Regulations, 1996
(b)it shall abide by the provisions of the Act and these regulations in the discharge of its functions as [custodian] [Substituted 'custodian of securities' by Notification No. SEBI/LAD-NRO/GN/2019/01, dated 1.1.2019 (w.e.f. 16.5.1996).];
