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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Punjab - Subsection

Section 60(1)(a) in The Punjab State Election Commission Act, 1994

(a)booth capturing has taken place at a polling station or at a place fixed for the poll (hereinafter in this section referred to as a place) in such a manner that the result of the poll at that place cannot be ascertained; or