Jammu & Kashmir High Court - Srinagar Bench
Imran Ahmad Mir & Anr vs State Of J&K & Ors on 2 March, 2023
Author: Moksha Khajuria Kazmi
Bench: Moksha Khajuria Kazmi
Item No. 53
Supp. List
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CM No. 938/2023 and 939/2023 in
OWP No. 806/2015
Imran Ahmad Mir & Anr.
...Applicant/Petitioner(s)
Through: Ms. Sharaf Wani, Advocate.
Vs
State of J&K & Ors.
... Respondent(s)
Through:
CORAM: HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
ORDER
02.03.2023 Notice of the application for condoning the delay in filing the restoration application for restoring writ petition No. 806/2015 to the counsel for the non-applicant-respondents for filing response by or before next date of hearing with an advance copy to other side.
List on 12th April, 2023.
(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 2nd,March,2023.
"Ab. Rashid"