Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 79(2)] [Section 79] [Entire Act] State of Uttar Pradesh - Subsection Section 79(2)(f) in Uttar Pradesh Value Added Tax Act, 2008 (f)generally regulating the procedure to be followed and the forms to be adopted in proceedings under this Act;