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State of Uttar Pradesh - Section

Section 83 in The Greater Noida Industrial Development Area Building Regulations, 1992

83. Building services.

- The planning design and installation of electrical installations, air-conditioning and heating work, installation of lifts and escalators in a building shall be carried out in accordance with Part VIII (Building Services, Section 2, Electrical Installations, Section 3, Air-conditioning and heating, Section 5, Installation of lifts and escalators, as the case may be), of National Building Code of India prepared by ISI and as prevalent at the time of execution of the work.