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[Cites 0, Cited by 4] [Entire Act]

Union of India - Section

Section 16 in The National Commission For Minority Educational Institutions Act, 2004

16. Annual report

.The Commission shall prepare, in such form and at such time, for each financial year, as may be prescribed, its annual report, giving a full account of its activities during the previous financial year and forward a copy thereof to the Central Government.