Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(a) in The Breeding of And Experiments On Animals (Control And Supervision) Rules, 1998

(a)A breeder shall not transfer any animal by sale or otherwise to an establishment which is not registered under these rules.