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[Cites 0, Cited by 0] [Section 127] [Entire Act]

State of Uttar Pradesh - Subsection

Section 127(7) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(7)[the land revenue payable] [Substituted by Notification No. 950-RS/I-A-1031(7)-1958, dated 18.03.1959.],