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State of Uttar Pradesh - Section

Section 184 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

184. Safe access.

- The employer shall ensure at a construction site of a building or other construction work that ladder, staircases or ramps are provided, as the case may be, for safe access to and egress from, excavation where the depth of such excavation exceeds one point five metres and such ladders, staircases or ramps comply with the relevant national standards.