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[Cites 0, Cited by 0] [Section 433(21)] [Section 433] [Entire Act]

State of Tamilnadu - Subsection

Section 433(21)(c) in The Madurai City Municipal Corporation Act, 1971

(c)for licensing and controlling, brokers, porters, commission agents and weighmen and measurers practising their calling in markets, cart-stands, lorry-stands and other landing places maintained by the corporation;