Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 1 in Bengal Eastern Frontier Regulation, 1873 1. Local extent. - [This Regulation shall extend to the districts named in the preamble, and shall come into force on the 1st of November, 1873.]
