Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Uttar Pradesh - Subsection Section 15(3) in U.P. Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2018 (3)The Commissioner may confirm, modify or set aside the order appealed against as it may deem fit and proper.
