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Union of India - Section

Section 1704 in Regulation on Quality of Service of Basic and Cellular Mobile Telephone Services, 2005

1704.

File No. 305-2/2005 (QoS) Vol. II, dated 1.7.2005. - In exercise of the powers conferred upon it under section 36 read with paras (i) & (v) of clause (b) of sub section (1) of section 11 of TRAI Act 1997, the Telecom Regulatory Authority of India hereby makes the following Regulation, namely: