Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 148] [Entire Act] Union of India - Subsection Section 148(1) in The Customs Act, 1962 (1)Where this Act requires anything to be done by the person in charge of a conveyance, it may be done on his behalf by his agent.
