Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 33] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(f) in The Specific Relief Act, 1963

(f)to prevent, on the ground of nuisance, an act of which it is not reasonably clear that it will be a nuisance;