Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 13 in Gujarat Elementary Education Rules, 2010 13. Minimum Qualifications for Appointment and Terms and Condition of Vidhyasahayaks or Teachers. - The minimum qualifications laid down by the academic authority shall be applicable for every school referred to in sub-section (18) of section 2.
