Section 9(1)(e) in The Goa Fruit and Ornamental Plant Nurseries (Regulation) Act, 1995

[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

(e)if in the opinion of the competent authority, that he has become incompetent to conduct or possess such fruit and ornamental plant nursery; or

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