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State of Andhra Pradesh - Section

Section 36 in Andhra Pradesh Gram Panchayat Land Development (Layout and Building) Rules, 2002

36. Licensed Technical Persons for preparation of Layout proposals, Building Plans and supervision.

- The qualified technical persons shall register their names and obtain license for their practice for preparation of layouts, building plans and supervision of the works with the Dist. Panchayat Officer duly paying the requisite deposit and annual renewal fee. The qualifications competency and responsibility of licensed technical persons are as appended at Annexnre. I.