Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 14 in Gujarat Khar Lands Act, 1963 14. Effect of scheme.- A scheme published in the Official Gazette under sub-section (3) of section 13 shall come into force forthwith and shall have effect as if it were enacted in this Act and the Board shall execute it in the prescribed manner.
