Section 19(3)(a) in The Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995

[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

(a)shall not be required to serve as aforesaid after the expiry of 10 years from the date of appointment to the Service; and

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