Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(2) in The Bombay State Reserve Police Force Act, 1951

(2)No reserve police officer shall resign his appointment except in accordance with the terms of the declaration signed by him under sub-section (1).