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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(a) in The Multi-State Co-Operative Societies Rules, 2002

(a)four copies of the proposed bye-laws of the multi-State co-operative society, duly signed by each of the persons who sign the application for registration;