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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(3)(g) in Tamil Nadu Private Colleges (Regulation) Rules, 1976

(g)The committee shall not appoint any teacher who has been duly declared unfit to be a teacher by the University, or the Director, or whose certificate has been suspended or cancelled or who has been convicted for offence involving moral turpitude;