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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(4)(f) in Jammu and Kashmir State Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 2018

(f)the Chief Executive Officer, who shall be atleast of the rank of Additional Secretary to Government, Member-Secretary, Ex-Officio.