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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Madhya Pradesh - Subsection

Section 29(2) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(2)Where the issuing officer is satisfied that an animal in respect of which royalty had been paid had not been killed, captured or wounded, he shall refund expeditiously to the licensee the amount paid as royalty.