Allahabad High Court
Peetam Singh vs The Collector/District Magistrate ... on 9 April, 2014
Bench: Tarun Agarwala, Rajan Roy
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- WRIT - C No. - 14247 of 2006 Petitioner :- Peetam Singh Respondent :- The Collector/District Magistrate Meerut And Others Counsel for Petitioner :- Siddhartha,Dharmendra Kumar Counsel for Respondent :- C.S.C. Hon'ble Tarun Agarwala,J.
Hon'ble Rajan Roy,J.
Writ petition is allowed.
For orders, see order of date passed on Writ Petition No. 13218 of 2008 (Yasin Vs. State of U.P. and others).
Order Date :- 9.4.2014 MAA/-
(Rajan Roy,J.) (Tarun Agarwala,J.)