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Allahabad High Court

Peetam Singh vs The Collector/District Magistrate ... on 9 April, 2014

Bench: Tarun Agarwala, Rajan Roy





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 14247 of 2006
 

 
Petitioner :- Peetam Singh
 
Respondent :- The Collector/District Magistrate Meerut And Others
 
Counsel for Petitioner :- Siddhartha,Dharmendra Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Tarun Agarwala,J.
 

Hon'ble Rajan Roy,J.

Writ petition is allowed.

For orders, see order of date passed on Writ Petition No. 13218 of 2008 (Yasin Vs. State of U.P. and others).

Order Date :- 9.4.2014 MAA/-

(Rajan Roy,J.)           (Tarun Agarwala,J.)