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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Punjab - Subsection

Section 23(6) in The Punjab Village Common Lands (Regulation) Rules, 1964

(6)That all matters, relating to cultivation, e.g., ploughing, sowing, watering, cropping, digging, manuring, use of fertilizers and control of pests etc. will be carried out as recommended by the Agriculture Department and under the instructions and guidance of the Extension Officer (Agricultural) V.L.W of the area.