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Himachal Pradesh High Court

Krishan Chand & Ors. vs . Roop Lal (Deceased) on 23 June, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Krishan Chand & Ors. Vs. Roop Lal (deceased) through LRs RSA No. 537/2011 .

23.06.2023 Present: Mr. Anubhav Chopra, Advocate, vice Mr. Vivek Sharma, Advocate, for the appellants.

Mr. Neel Kamal Sharma, Advocate, for the respondents.

At the request of learned counsel for the r to respondents, list on 13th July, 2023.

( Sushil Kukreja ) Judge 23rd June, 2023 (raman) ::: Downloaded on - 23/06/2023 20:38:06 :::CIS