Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] State of West Bengal - Subsection Section 77(b) in The West Bengal Co-Operative Societies Act, 1983 (b)have or claim any interest in the form of dividend, profit or return with respect to the share of the co-operative society exceeding five thousand rupees:
