[Cites 0, Cited by 0]
[Section 24]
[Entire Act]
State of Uttarakhand - Subsection
Section 24(1) in Graphic Era Hill University Act, 2011
| (a) | the Vice Chancellor | - | Chairman; |
| (b) | the Registrar | - | Secretary; |
| (c) | such other members as may be prescribed in theStatutes. |