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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(1) in The M.P. Municipalities (Budget Estimates) Rules, 1962

(1)An estimate of income and expenditure under sub-section (1) of Section 116 shall be prepared in Form 1 appended to these rules and a brief explanatory memorandum shall be enclosed with it.