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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 22(1) in Securities and Exchange Board of India (Custodian) Regulations, 1996

(1)Before ordering an inspection under regulation 21 the Board shall give not less than ten days notice to the [custodian] [Substituted 'custodian of securities' by Notification No. SEBI/LAD-NRO/GN/2019/01, dated 1.1.2019 (w.e.f. 16.5.1996).].