Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Rajasthan - Subsection Section 8(j) in Statutes of the Jodhpur National University, Jodhpur, 2010 (j)to recommend the Chairperson through the President the list of examiners for each programme of study, and, where appropriate, a list of external examiners;
