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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Mizoram - Subsection

Section 3(1)(e) in Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016

(e)project for planned development or the improvement of village sites or any site in the urban areas or provision of land for residential purposes for the weaker sections in urban areas;