Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Maharashtra - Subsection Section 6(e) in The Maharashtra Housing and Area Development (Disposal of Land) Rules, 1981 (e)Institutions for the blind, dumb, deaf or for persons physically or mentally handicapped in any other manner as decided by the Authority;
