Section 93 in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988
93. Convicts to wear prison dress.
- Every convict shall ordinarily wear the prescribed prison dress.Provided that the Inspector General may, at any time, in his discretion. by general or special order in that behalf, relax the provisions of this rule in respect of any prisoner or class of prisoner under sentence of simple imprisonment, subject to such conditions as he may think fit to impose in that behalf.
