Supreme Court - Daily Orders
Commissioner Of Income Tax-Vii vs Gita Duggal on 29 August, 2014
Bench: Madan B. Lokur, C. Nagappan
ITEM NO.8 COURT NO.12 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
4830/2014
(Arising out of impugned final judgment and order dated 21/02/2013
in ITA No. 1237/2011 passed by the High Court Of Delhi At N. Delhi)
COMMISSIONER OF INCOME TAX-VII Petitioner(s)
VERSUS
GITA DUGGAL Respondent(s)
Date : 29/08/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Ranjit Kumar, SG
Ms. Madhurima Tatia, Adv.
Mrs. Anil Katiyar,Adv.
Ms. Purnima Bhat, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Special leave petition is dismissed.
(NEELAM GULATI) (JASWINDER KAUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2014.08.29 16:35:08 IST Reason: