Bombay High Court
All India Dgqa Engineer'S Association ... vs Union Of India Through The Secretary And ... on 14 February, 2019
Bench: B.R. Gavai, N. J. Jamadar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION STAMP NO. 4602 OF 2019
All India Dgqa Engineer's Association Branch ....Petitioner
Cqa (a) Through Its Chairman And Ors.
V/S
Union Of India Through The Secretary And Ors. ....Respondent
CORAM : B.R. GAVAI &
N. J. JAMADAR, JJ
DATE : 14th February, 2019
P.C. :
MENTIONED AT 5.00 P.M. At the request of learned advocate for the petitioner, Stand over to 21/02/2019.
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