Supreme Court - Daily Orders
Board Of Apprenticeship Training (Sr) ... vs M.Anbumani . And Ors. on 16 January, 2015
Bench: Chief Justice, A.K. Sikri
ITEM NO.2 COURT NO.1 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 1/2014 in Civil Appeal No(s). 2776/2009
BOARD OF APPRENTICESHIP TRAINING(SR)&ANR Appellant(s)
VERSUS
M.ANBUMANI & ORS. Respondent(s)
(for early hearing and office report)
Date : 16/01/2015 This application was called on for hearing
today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.K. SIKRI
For Appellant(s) Mr.Chava Badrinath Babu, Adv.
For Mr. Rameshwar Prasad Goyal,Adv.
For Respondent(s) Mr. M. A. Krishna Moorthy,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Applicatin for early hearing is rejected.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2015.01.17 12:24:01 IST Reason: