Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84(3)] [Section 84] [Entire Act] Union of India - Subsection Section 84(3)(e) in The Marine Insurance Act, 1963 (e)where the assured has over-insured under an unvalued policy, a proportionate part of the premium is returnable;