Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Karnataka - Subsection

Section 8(5) in The Bayaluseeme Development Board Act, 1994.

(5)Every meeting shall be presided over by the Chairman and if for any reason, the Chairman is unable to attend any meeting or the office of Chairman is vacant, any other member chosen by the members present at the meeting shall preside at the meeting.