Section 8(1) in The U.P. Resin and other Forest Produce (Regulation of Trade) Act, 1976
(1)The State Government shall be bound to purchase at the price fixed under Section 7 all resin offered for sale to or for it during the normal hours of business at a resin depot:Provided that it shall be open to an authorised officer to refuse purchase of such resin as in his opinion is not fit for the purpose of manufacture of resin products.
