Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 230] [Entire Act] State of Goa - Subsection Section 230(1) in Goa Prisons Rules, 2006 (1)The Inspector General shall lay down clear guidelines and policy for the purchase of raw material, consumable articles, tools and equipments etc., to eliminate chances of misappropriation, over-storing or waste.
