Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(3)(g) in Control of National Highways Land and Traffic) Act, 2002

(g)setting aside any order of dismissal of any appeal or application for default or any order passed by it ex parte;and