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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(2) in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006

(2)A notification shall be issued by the Government separately from time to time for grant of Letter of Intent for establishment of new distillery or expansion of the production capacity of an existing distillery for different purposes mentioned in rule 3.