Bombay High Court
Skipper Limited vs Zeeco India Private Limited on 26 March, 2024
Board Sr.No.:-33
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION APPLICATION NO. 9 OF 2024
Skipper Limited ....PETITIONER
V/S
Zeeco India Private Limited ....RESPONDENT
Mr. Sayantan Bose a/w Ms. Neha Mehta, Mr. Akshay Dhayalkar & Mr. Umair Merchant i/by Neha Mehta & Co., Advocates for Applicant Mr. Piyush Raheja a/w Ruchita Sidhwani i/by Dua Associates, Advocates for Respondent CORAM : HON'BLE JUSTICE KAMAL KHATA J DATE : 26th March, 2024 P.C. :
S. O. to 28/03/2024 .
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